PR. COMMISSIONER OF INCOME TAX -7 vs. VR DAKSHIN PRIVATE LIMITED (FORMERLY KNOWN AS M/S SUGAM VANIJYA HOLDINGS PVT. LTD.)
ITA - 433 / 2024HC Delhi21 November 20241 pages
For Petitioner: PUNEET RAI
No AI summary yet for this case.
% 21.11.2024
1.
This matter could not be taken up due to paucity of time.
2.
List on 19.12.2024. BY ORDER (COURT MASTER) NOVEMBER 21, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 13:12:39