OM PRAKASH GUPTA vs. ACIT - CIRCLE-64(1)

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ITA - 534 / 2024HC Delhi21 October 20241 pages
For Petitioner: ROHIT SINGHA

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% 21.10.2024

1.

After some arguments, the learned counsel appearing on behalf of the appellant seeks to withdraw the above captioned appeal.

2.

Accordingly, the appeal is dismissed as withdrawn. VIBHU BAKHRU, J TARA VITASTA GANJU, J OCTOBER 21, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 13:12:08

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