CIT vs. ELEL HOTEL & INVESTMENT LTD
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2018
Issue notice. Mr. Muneesh Malhotra, Adv. accepts notice on This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 18:35:00
behalf of the respondent.
Having regard to long pendency of these appeals, in the interest of justice, they are set down for hearing.
List on 12th April, 2018 for final hearing. ITA 129/2012 shall be treated as the lead matter and the parties shall file written submissions not exceeding five pages in that appeal.
S. RAVINDRA BHAT, J
A. K. CHAWLA, J FEBRUARY 27, 2018 rc This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 18:35:00