PR. COMMISSIONER OF INCOME TAX-04 vs. M/S GLITZ BUILDERS AND PROMOTERS PVT LTD

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ITA - 547 / 2022HC Delhi20 December 20221 pages
For Petitioner: VIBHOOTI MALHOTRA

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20.12.

2022

CM APPL. 55257/2022 (for exemption)

1.

Allowed, subject to all just exceptions.

2.

Application is disposed of. ITA 547/2022, CM APPL. 55258/2022 and CM APPL. 55259/2022

3.

None appears for the petitioner.

4.

List on 13.01.2023. VIBHU BAKHRU, J

PURUSHAINDRA KUMAR KAURAV, J DECEMBER 20, 2022/p This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:34:37