PR. COMMISSIONER OF INCOME TAX -7 vs. VEDANTA LTD
ITA - 602 / 2023HC Delhi20 November 20241 pages
For Petitioner: PUNEET RAI
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20.11.
2024 List before another bench on 26.11.2024, of which one of us [Vibhu Bakhru, J.] is not a member, subject to the orders of Hon'ble the Chief Justice.
VIBHU BAKHRU, J
SWARANA KANTA SHARMA, J NOVEMBER 20, 2024 zp
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