PR. COMMISSIONER OF INCOME TAX -7 vs. SUGAM VANIJYA HOLDING PVT. LTD. (NOW KNOWN AS VR DAKSHIN PVT. LTD.)
ITA - 212 / 2024HC Delhi20 November 20241 pages
For Petitioner: RUCHIR BHATIA
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20.11.
2024
1.
Mr. Bhatia, the learned counsel appearing for the appellant requests for an adjournment. He states that he currently does not have access to the files pertaining to ITA No. 82/2020, which contains the necessary orders.
2.
At his request, list on 19.12.2024. 3. The Registry is also directed to list ITA No.82/2020 on the said date.
VIBHU BAKHRU, J
SWARANA KANTA SHARMA, J NOVEMBER 20, 2024/A
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