PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs. SANJAY JAIN
ITA - 36 / 2026HC Delhi21 January 20261 pages
For Petitioner: PUNEET RAI
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21.01.
2026 List these cases on 22.01.2026. DINESH MEHTA, J VINOD KUMAR, J JANUARY 21, 2026/cd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 11:50:31