CIT vs. SHRI SIDHDATA ISPAT PVT LTD
ITA - 1247 / 2011HC Delhi08 December 20111 pages
For Petitioner: KAMAL SAWHNEY
No AI summary yet for this case.
. 08.12.2011 . . .
Re-list on 9th December, 2011. . . . . . . . SANJIV KHANNA, J. . . . . . . . R.V.EASWAR, J. . DECEMBER 08, 2011 . mm . . . . . 2 . $ .