CIT vs. VIJAY GOPAL JINDAL
ITA - 1244 / 2011HC Delhi08 December 20111 pages
For Petitioner: KAMAL SAWHNEY
No AI summary yet for this case.
. 08.12.2011 . . .
Issue notice. Notice is accepted by Mr. Ajay Vohra, learned counsel for the respondent. .
List on 12th April, 2012. . . . . . . . SANJIV KHANNA, J. . . . . . . . R.V.EASWAR, J. . DECEMBER 08, 2011 . mm . . . . . 20 . $ .