ARIBA INDIA PRIVATE LIMITED vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), NEW DELHI
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2022 [Physical Hearing/Hybrid Hearing (as per request)] ITA 515/2022 and connected
Page 1 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:24:24
A request for accommodation has been made on behalf of Mr Vishal Kalra, counsel-on-record for appellant, on the ground that he has taken ill.
List the matter on 13.01.2023. RAJIV SHAKDHER, J
TARA VITASTA GANJU, J
DECEMBER 12, 2022/r
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ITA 515/2022 and connected
Page 2 of 2
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:24:24