THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs. ADOBE SYSTEMS SOFTWARE IRELAND LTD
ITA - 753 / 2023HC Delhi13 December 20231 pages
For Petitioner: RUCHIR BHATIA
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13.12.
2023
[Physical Hearing/Hybrid Hearing (as per request)]
1.
An adjournment slip has been moved on behalf of the appellant/revenue.
2.
Mr Vishal Kalra, learned counsel, who appears on behalf of respondent/assessee, says that the request can be acceded to, and the matter be listed on 15.12.2023 when connected matters are listed for hearing.
3.
Accordingly, list the above-captioned appeal on 15.12.2023. RAJIV SHAKDHER, J
GIRISH KATHPALIA, J DECEMBER 13, 2023/RY
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