PRINCIPAL COMMISSIONER OF INCOME TAX-7, DELHI vs. S.P. JEWELLERS PVT. LTD.
ITA - 52 / 2026HC Delhi27 January 20261 pages
For Petitioner: PUNEET RAI
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27.01.
2026 List this matter on 09.02.2026. DINESH MEHTA, J VINOD KUMAR, J JANUARY 27, 2026/cd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 11:05:21