COMMISSIONER OF INCOME TAX (E) vs. M/S INDIAN FEDERATION OF UNITED NATION ASSOCIATION
ITA - 180 / 2024HC Delhi09 December 20241 pages
For Petitioner: ABHISHEK
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09.12.
2024
1.
Learned counsel for the Revenue seeks some time to file a better affidavit. Let the same be filed within a period of ten days. Rejoinder, if any, be filed before the next date of hearing.
2.
List on 23.12.2024. ACTING CHIEF JUSTICE
TUSHAR RAO GEDELA, J DECEMBER 09, 2024 Aj
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