COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, NEW DELHI vs. GURPREET SINGH DHILLON
ITA - 555 / 2024HC Delhi18 November 20241 pages
For Petitioner: PUNEET RAI
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18.11.
2024
1.
The Division Bench has not assembled today as HMJ Vibhu Bakhru is on leave.
2.
List on 20.11.2024. BY ORDER
(COURT MASTER) NOVEMBER 18, 2024 / tr
Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 12:32:59