PR. COMMISSIONER OF INCOME TAX-7, DELHI vs. ROUND SQUARE EXIM PVT. LTD.
ITA - 107 / 2026HC Delhi05 February 20261 pages
For Petitioner: PUNEET RAI
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05.02.
2026
1.
Issue notice in ITA 107/2026 & CM APPL. 7923/2026. 2. List this case on 30.03.2026 along with ITA 469/2025. DINESH MEHTA, J.
VINOD KUMAR, J. FEBRUARY 5, 2026/MR This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 12:32:37