PR. COMMISSIONER OF INCOME TAX-04 vs. M/S GLITZ BUILDERS AND PROMOTERS PVT LTD
ITA - 555 / 2022HC Delhi22 December 20221 pages
For Petitioner: VIBHOOTI MALHOTRA
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22.12.
2022
CM APPL 55974/2022 (Exemption)
1.
Allowed, subject to all just exceptions.
2.
The application stands disposed of. ITA 555/2022 & CM APPLs. 55975/2022 & 55976/2022
Issue notice to the respondent, returnable on 02.02.2023. VIBHU BAKHRU, J
PURUSHAINDRA KUMAR KAURAV, J DECEMBER 22, 2022 p’ma This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:15:35