PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs. SHIV NARESH SPORTS PVT. LTD.
ITA - 526 / 2024HC Delhi16 October 20241 pages
For Petitioner: RUCHIR BHATIA
No AI summary yet for this case.
% 16.10.2024
1.
Issue notice.
2.
List on 12.02.2025. VIBHU BAKHRU, J SWARANA KANTA SHARMA, J OCTOBER 16, 2024 / tr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:15:28