THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs. JAGUAR BUILDCON PVT. LTD.
ITA - 756 / 2023HC Delhi13 December 20231 pages
For Petitioner: RUCHIR BHATIA
No AI summary yet for this case.
%
13.12.
2023
[Physical Hearing/Hybrid Hearing (as per request)]
1.
An adjournment slip has been moved on behalf of the appellant/revenue on the ground that Mr Ruchir Bhatia, learned senior standing counsel, is unavailable today.
2.
Accordingly, list the appeal on 02.02.2024. RAJIV SHAKDHER, J
GIRISH KATHPALIA, J DECEMBER 13, 2023/RY
Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 12:31:54