PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs. R.J. CORP. LTD.
ITA - 747 / 2023HC Delhi12 December 20231 pages
For Petitioner: RUCHIR BHATIA
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12.12.
2023
[Physical Hearing/Hybrid Hearing (as per request)]
1.
Mr Ruchir Bhatia, learned senior standing counsel, who appears on behalf of the appellant/revenue, seeks accommodation on the ground that the quantum appeal is likely to be listed soon.
2.
At the request of Mr Bhatia, list the matter on 18.01.2024. RAJIV SHAKDHER, J
GIRISH KATHPALIA, J DECEMBER 12, 2023/rk
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