PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs. R.J. CORP. LTD.

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ITA - 747 / 2023HC Delhi12 December 20231 pages
For Petitioner: RUCHIR BHATIA

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12.12.

2023

[Physical Hearing/Hybrid Hearing (as per request)]

1.

Mr Ruchir Bhatia, learned senior standing counsel, who appears on behalf of the appellant/revenue, seeks accommodation on the ground that the quantum appeal is likely to be listed soon.

2.

At the request of Mr Bhatia, list the matter on 18.01.2024. RAJIV SHAKDHER, J

GIRISH KATHPALIA, J DECEMBER 12, 2023/rk

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:14:58

PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs R.J. CORP. LTD. | BharatTax