CIT vs. MARUTI COUNTRYWIDE AUTO FINANCIAL SERVICES PVT LTD
ITA - 1260 / 2011HC Delhi15 December 20111 pages
For Petitioner: SANJEEV SABHARWAL
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. 15.12.2011 . . .
An adjournment slip has been circulated in the matter. .
Re-list on 22nd December, 2011. .
Learned counsel for the respondent, however, states that similar issues in other assessment years have been decided against the Revenue and has handed over a copy of the order. . . . SANJIV KHANNA,J . . . . . . . R.V.EASWAR, J . DECEMBER 15, 2011/sv . . . $ 58 .