PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs. M/S K.R. PULP AND PAPERS LTD.
ITA - 529 / 2023HC Delhi28 November 20241 pages
For Petitioner: SANJAY KUMAR
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28.11.
2024
1.
A request for adjournment is made by the learned counsel for the respondent.
2.
At his request, list on 10.12.2024. VIBHU BAKHRU, J
SWARANA KANTA SHARMA, J NOVEMBER 28, 2024 zp
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