CIT vs. EXPO GLOBE INDIA LTD
ITA - 1257 / 2011HC Delhi16 December 20111 pages
For Petitioner: SANJEEV SABHARWAL
No AI summary yet for this case.
. 16.12.2011 . . .
Issue notice returnable on 9th April, 2012. . . . . . SANJIV KHANNA,J . . . . . . . R.V.EASWAR, J . DECEMBER 16, 2011 . vld . . . . . . . $ 5 .