CIT vs. LAKSHMI SUGAR MILLS CO LTD
ITA - 1288 / 2011HC Delhi21 December 20111 pages
For Petitioner: SANJEEV SABHARWAL
No AI summary yet for this case.
. 21.12.2011 . . .
Relist on 3rd January, 2012. . . . SANJIV KHANNA, J. . . . . . . . R.V. EASWAR, J. . DECEMBER 21, 2011 . vld . . . $ 3 . . .