THE COMMISSIONER OF INCOME TAX DELHI X vs. RASHI AGGARWAL

PDF
ITA - 720 / 2007HC Delhi09 August 20071 pages
For Petitioner: PREM LATA BANSAL

No AI summary yet for this case.

09.08.

2007 CM No. 10138/2007 Delay in refiling the appeal is condoned.

Application stands disposed of. . ITA 720/2007 Page No. 1 of 2 Issue notice, returnable on 3rd December, 2007. . . . MADAN B. LOKUR, J . . . S.MURALIDHAR, J AUGUST 09, 2007 . . sk . . . . . . . . . . . ITA 720/2007 Page No. 2 of 2

THE COMMISSIONER OF INCOME TAX DELHI X vs RASHI AGGARWAL | BharatTax