THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1 NEW DELHI vs. ERNST AND YOUNG U.S. LLP
ITA - 715 / 2025HC Delhi02 December 20251 pages
For Petitioner: PUNEET RAI
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% 02.12.2025 CM APPL. 75759/2025(Exemption)
1.
Allowed, subject to all just exceptions.
2.
The application stands disposed of. ITA 715/2025 CM APPL. 75760/2025
3.
Re-notify on 09.12.2025. V. KAMESWAR RAO, J VINOD KUMAR, J DECEMBER 02, 2025/sr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 12:06:55