PR. COMMISSIONER OF INCOME TAX-7, DELHI vs. UK PAINTS INDIA PVT. LTD.

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ITA - 716 / 2025HC Delhi03 December 20251 pages
For Petitioner: PUNEET RAI

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03.12.

2025

1.

According to the learned counsel for the appellant/Revenue, he shall get the appeals in respect to other Assessee listed on the next date of hearing.

2.

Be listed on the same date i.e. 17.12.2025. V. KAMESWAR RAO, J VINOD KUMAR, J DECEMBER 03, 2025 dd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:02:02

PR. COMMISSIONER OF INCOME TAX-7, DELHI vs UK PAINTS INDIA PVT. LTD. | BharatTax