PR. COMMISSIONER OF INCOME TAX-7, DELHI vs. UK PAINTS INDIA PVT. LTD.

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ITA - 576 / 2025HC Delhi06 November 20252 pages
For Petitioner: PUNEET RAI

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06.11.

2025 CM APPL. 68943/2025, CM APPL. 68947/2025 & CM APPL. 68982/2025 (Exemption)

1.

Exemption allowed, subject to just exceptions.

2.

The applications are disposed of. ITA 576/2025 CM APPL. 68944/2025 CM APPL. 68945/2025, ITA 577/2025 CM APPL. 68948/2025 CM APPL. 68949/2025 & ITA 579/2025 CM APPL. 68983/2025 CM APPL. 68984/2025

3.

Mr. Puneet Rai, learned Senior Standing Counsel appearing for This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:01:40

appellant states that there are other appeals involving identical issues, which are yet to be listed. He states that he shall ensure listing of those appeals on 18.11.2025. 4. Renotify on 18.11.2025. V. KAMESWAR RAO, J VINOD KUMAR, J NOVEMBER 06, 2025 cd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:01:40

PR. COMMISSIONER OF INCOME TAX-7, DELHI vs UK PAINTS INDIA PVT. LTD. | BharatTax