THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs. UK GRID SOLUTIONS LTD.
ITA - 542 / 2024HC Delhi29 October 20241 pages
For Petitioner: RUCHIR BHATIA
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% 29.10.2024 CM APPL. 63896/2024 (Exemption) in ITA 542/2024; CM APPL. 64058/2024 (Exemption) in ITA 545/2024
1.
Exemptions are allowed, subject to all just exceptions.
2.
The applications are disposed of. ITA 542/2024; ITA 543/2024; ITA 544/2024;& ITA 545/2024. 3. At the joint request, list along with ITA No. 656/2023 on 12.11.2024. VIBHU BAKHRU, J SWARANA KANTA SHARMA, J OCTOBER 29, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 12:03:43