PR. COMMISSIONER OF INCOME TAX, (CENTRAL), GURUGRAM vs. M/S VATIKA LIMITED
ITA - 745 / 2025HC Delhi12 December 20251 pages
For Petitioner: PUNEET RAI
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2025 Renotify on 17.12.2025. V. KAMESWAR RAO, J VINOD KUMAR, J DECEMBER 12, 2025 dd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:01:24