CIT vs. ANILESH ENTERPRISES PVT LTD
ITA - 496 / 2011HC Delhi08 December 20111 pages
For Petitioner: PL BANSAL
No AI summary yet for this case.
. 08.12.2011 . . .
Adjournment slip has been circulated. .
Re-list on 24th February, 2012. . . . . . SANJIV KHANNA, J. . . . . . . . R.V.EASWAR, J. . DECEMBER 08, 2011 . mm . 12 to 15 . $ .