CIT vs. JAGSONS INTERNATIONAL LTD

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ITA - 1289 / 2011HC Delhi21 December 20111 pages
For Petitioner: SANJEEV SABHARWAL

No AI summary yet for this case.

. 21.12.2011 . . .

Issue notice returnable on 11th January, 2012. .

Notice will be given Dasti as well. . . . SANJIV KHANNA, J. . . . . . . . R.V. EASWAR, J. . DECEMBER 21, 2011 . vld . . . . . . . . . . . . .

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