DIRECTOR OF INCOME TAX vs. HELPAGE INDIA
ITA - 1294 / 2011HC Delhi23 December 20111 pages
For Petitioner: ABHISHEK MARATHA
No AI summary yet for this case.
. 23.12.2011 . . .
Adjournment slip has been circulated. .
Re-list on 1st February, 2012. . . . . . SANJIV KHANNA, J. . . . . . . . R.V. EASWAR, J. . DECEMBER 23, 2011 . VKR . $ 5. .