THE STATE OF KARNATAKA BY ITS CHIEF SECRETARY vs. STATE OF TAMIL NADU BY ITS CHIEF SECRETARY

C.A. No.-002453-002453 - 2007Supreme Court09 December 2016

For Petitioner: V. N. RAGHUPATHYFor Respondent: R. NEDUMARAN

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead