PRADEEP BACHHAR vs. THE STATE OF CHHATTISGARH

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Crl.A. No.-002151-002151 - 2017Supreme Court2017 INSC 121011 December 2017Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE AMITAVA ROYAuthor: HON'BLE MR. JUSTICE KURIAN JOSEPH5 pages
For Petitioner: NARESH KUMAR

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Leave granted.

The appeal is allowed in terms of the signed non-reportable Judgment. Pending Interlocutory Applications, if any, stand disposed of. (JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER