NAVJYOT SINGH . vs. D.T.C

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C.A. No.-020973-020973 - 2017Supreme Court2017 INSC 119907 December 2017Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE AMITAVA ROYAuthor: HON'BLE MR. JUSTICE KURIAN JOSEPH5 pages
For Petitioner: MOHIT PAULFor Respondent: MONIKA GUSAIN

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Leave granted.

The civil appeals are disposed of in terms of the signed non-reportable Judgment.

Pending Interlocutory Applications, if any, stand disposed of. (JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER