THE REGISTRAR KARNATAKA UNIVERSITY vs. PRABHUGOUDA
C.A. No.-004079-004079 - 2020Supreme Court2020 INSC 70917 December 2020Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAHAuthor: HON'BLE MR. JUSTICE R. SUBHASH REDDY13 pages
For Petitioner: NINAD DOGRA
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SLP(C) No. 8088/2020 REPORTABLE
IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURI ICTION CIVIL APPEAL NO. 4079 OF 2020 (Arising out of S.L.P.(C) NO. 8088 OF 2020)