BATA KISHORE MISHRA,SUNDERGARH vs. ACIT, CIRCLE-1(1), SAMBALPUR

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ITA 288/CTK/2019Status: DisposedITAT Cuttack31 December 2019AY 2010-111 pages

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ITA No.288/CT K/2019 Asse ssment Year : 20 10- 11

assessee and, therefore, I delete the addition of Rs.9 lakhs and

allow the ground of appeal of the assessee.

10.

In the result, appeal of the assessee is allowed.

Order pronounced on 31/12/2019.

Sd/- (Chandra Mohan Garg) JUDICIAL MEMBER

Cuttack; Dated 31/12/2019 B.K.Parida, SPS Copy of the Order forwarded to : 1. The Appellant : Bata Kishore Mishra, Rangadhipa, Govt. College Road, Sundargarh

2.

The Respondent. : ACIT, Circle -1(1), Sambalpur 3. The CIT(A)- Sambalpur 4. Pr.CIT- , Sambalpur 5. DR, ITAT, Cuttack 6. Guard file. //True Copy// By order

Sr.Pvt.secretary ITAT, Cuttack

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