SHRI MODH VANIK VIDHYARTHI MANDAL,,MORBI vs. THE COMMISSIONER OF INCOME TAX, EXEMPTION, , AHMEDABAD

ITA 68/RJT/2019Status: DisposedITAT Rajkot30 July 2020AY 2018-19

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead