Search
Search
ITAT
High Courts
Supreme Court
AI Research
History
Home
/
SHRI HARISH HARAKHCHAND GUDHKA,JAMNAGAR vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1,, JAMNAGAR
SHRI HARISH HARAKHCHAND GUDHKA,JAMNAGAR vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1,, JAMNAGAR
Bookmark
Report Error
PDF
ITA 36/RJT/2019
Status: Disposed
ITAT Rajkot
26 October 2020
AY 2014-15
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead