SHRI DHIREN MANSHUKH SHAH (HUF),,JAMNAGAR vs. THE INCOME TAX OFFICER, WARD-1(3),, JAMNAGAR

PDF
ITA 442/RJT/2018Status: DisposedITAT Rajkot26 October 2020AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead