SHRI HARISH HARAKHCHAND GUDHKA (HUF),,JAMNAGAR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3,, JAMNAGAR

PDF
ITA 410/RJT/2018Status: DisposedITAT Rajkot26 October 2020AY 2015-16

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead