Search
Search
ITAT
High Courts
Supreme Court
AI Research
History
Home
/
SHRI VINODKUMAR H. PARMAR,,SURENDRANAGAR vs. THE INCOME TAX OFFICER, WARD-2,, SURENDRANAGAR
SHRI VINODKUMAR H. PARMAR,,SURENDRANAGAR vs. THE INCOME TAX OFFICER, WARD-2,, SURENDRANAGAR
Bookmark
Report Error
PDF
ITA 189/RJT/2015
Status: Disposed
ITAT Rajkot
26 October 2020
AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead