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ITAT Karnataka Bench
6,528 judgments
YAMUNA DEVENDIRAN vs THE ASSESSMENT UNIT
WP/9017/20268/4/2026
S SUNIL DUTT YADAV
RAVI KUMAR JONNA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2) BENGALURU
WP/8536/20268/4/2026
S SUNIL DUTT YADAV
SHRI MAXIM SEBASTIAN vs JOINT COMMISSIONER OF CENTRAL EXCISE AND CENTRAL TAX
WP/6651/20267/4/2026
S SUNIL DUTT YADAV
SRI KONANUR BASAVANNA GURULINGASWAMY vs INCOME TAX OFFICER
WP/22515/20247/4/2026
S SUNIL DUTT YADAV
CRYSTAL HATCHERIES PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/177/202518/3/2026
B M SHYAM PRASAD,T.M.NADAF
BANGALORE CREDIT CO-OPERATIVE SOCIETY LIMITED vs INCOME TAX OFFICER
ITA/185/20255/3/2026
S.G.PANDIT,K. V. ARAVIND
LATE SHRI GOPALIYENGAR MADABUSHI MURALIDHAR vs THE INCOME TAX OFFICER
ITA/16/202526/2/2026
S.G.PANDIT,K. V. ARAVIND
THE COMMISSIONER OF INCOME TAX (EXEMPTION) vs CMR JNANADHARA TRUST
ITA/142/202521/2/2026
S.G.PANDIT,K. V. ARAVIND
SHRI NARAYAN RAO HEBRI vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/166/202520/2/2026
S.G.PANDIT,K. V. ARAVIND
The Pr Commissioner Of Income Tax And Another vs The Totgars Co Operative Sale Society Ltd
ITA/100003/202416/2/2026
M.I.ARUN,B. MURALIDHARA PAI
KRISHNAPPA SATISH KUMAR vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/248/202412/2/2026
S.G.PANDIT,K. V. ARAVIND
SHRI N G CHANDRA REDDY (HUF) vs THE DEPUTY COMMISSIONER OF
ITA/637/20165/2/2026
S.G.PANDIT,K. V. ARAVIND
PR. COMMISSIONER OF INCOME TAX vs M/S SYNDICATE BANK
ITA/6/20255/2/2026
S.G.PANDIT,K. V. ARAVIND
THE JOINT COMMISSIONER OF INCOME TAX (LTU) vs BANK OF BARODA
ITA/102/20255/2/2026
S.G.PANDIT,K. V. ARAVIND
SRI.LAXMINARAYANA SUVARNA CREDIT CO OPERATIVE SOCIETY LTD vs THE COMMISSIONER OF INCOME TAX (APPEALS)
ITA/94/20253/2/2026
S.G.PANDIT,K. V. ARAVIND
MUDUR VYAVASAYA SEVA SAHAKARI SANGHA LTD vs THE COMMISSIONER OF INCOME TAX APPEALS
ITA/56/202531/1/2026
S.G.PANDIT,K. V. ARAVIND
THE COMMISSIONER OF INCOME TAX EXEMPTION vs M/S RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
ITA/5/202531/1/2026
S.G.PANDIT,K. V. ARAVIND
PR. COMMISSIONER OF INCOME TAX -2 vs M/S ATMEL R AND INDIA PVT LTD.,
ITA/90/202429/1/2026
S.G.PANDIT,K. V. ARAVIND
THE PR COMMISSIONER OF INCOME TAX, vs SHRI RAMESH RAMACHANDRA RAO,
ITA/69/202429/1/2026
S.G.PANDIT,K. V. ARAVIND
THE PR COMMISSIONER OF INCOME TAX-3 vs M/S INDIANOIL SKYTANKING PVT LTD
ITA/574/202328/1/2026
S.G.PANDIT,K. V. ARAVIND
Showing 1–20 of 6,528 · Page 1 of 327
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